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transfer petition under section 406 of the code of criminal procedure 1973 for transfer of the subject criminal complaint case from the court of metropolitan magistrate, new delhi to the court of ld. chief judicial magistrate, gurgaon relating to cheating of public money to the tune of several crores of rupees by the builder / respondent on the ground that the ld. chief judicial magistrate gurgaon is already handling similar bunch of criminal complaints under section 406/409/ 420/468/ 467/471/34/120b of other similarly placed customers who have also been cheated by the builder/respondent